Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(r) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(r)"Person" includes company, firm, co-operative society, joint family and an incorporated body of persons;