Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Assam - Subsection Section 91(6) in Assam Co-Operative Societies Act, 2007 (6)No prosecution for an offence under this Act shall be commenced after five years from the date when the subject matter of the complaint arose.
