Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act] State of Arunachal Pradesh - Subsection Section 111(2)(g) in The Arunachal Pradesh Goods and Services Tax Act, 2017 (g)setting aside any order of dismissal of any representation for default or any order passed by it ex parte; and