Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(9) in Orissa Zilla Parishad Election Rules, 1994 (9)The Election Officer shall proceed with election if, upon withdrawal of candidature under Sub-rule (6) the number of validly nominated candidates exceeds one.Part-IV Polling Arrangements
