Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25F] [Entire Act] State of Odisha - Subsection Section 25F(1) in The Wild Life (Protection) (Orissa) Rules, 1974 (1)The claimant for the reward, shall produce before the Wild Life Warden concerned, the animal killed, except in the case of elephant.
