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State of Uttar Pradesh - Section

Section 10 in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

10. President of meeting.

- If at a meeting neither the Adhyaksha nor the Up-Adhyaksha is present the members present shall elect one of them to preside at the meeting, who shall perform all the duties and functions and may exercise all the powers of the Adhyaksha, while so presiding.