Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Hindustan Construction Company Ltd vs Nhpc Limited . on 10 April, 2017

      ITEM NO.59                         REGISTRAR COURT. 2              SECTION XVIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

      Transfer Petition(s)(Civil) No(s).                270/2017

      HINDUSTAN CONSTRUCTION COMPANY LTD.                              Petitioner(s)

                                                    VERSUS

      NHPC LIMITED & ORS.                                              Respondent(s)

      (with office report)

      WITH
      T.P.(C) No. 405/2017
      (With WITH APPLN. (S) FOR ex-Parte stay and Office Report)

      Date : 10/04/2017 This petition was called on for hearing today.



      For Petitioner(s)                  Ms.Neha Agarwal,Adv.
                                         Mr. E. C. Agrawala,Adv.


      For Respondent(s)                  Mr.Ajit Pudussery,Adv.
                                         Mr.Ajeet Singh Verma,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on the respondents, but no one has entered appearance on their behalf. However, Mr.Ajit Pudussery, Ld.counsel undertakes to appear for the respondent No.1. He seeks and is given four weeks time to file the vakalatnama and the counter affidavit. List the matter before the Hon'ble Court as per rules after expiry of four weeks.

(M V RAMESH) Reason:

Registrar SB