Punjab-Haryana High Court
Punjab Urban Planning And Development ... vs Baldev Singh And Others on 2 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 3320 of 2005 (O&M)
Punjab Urban Planning and Development Authority ..... Appellant
vs
Baldev Singh and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Sourabh Goel, Advocate for Mr. Govind Goel, Advocate, for for the appellant.
Mr. B. B. S. Teji, Assistant Advocate General, Punjab.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.
2.3.2009 ( Rajesh Bindal) vs. Judge