Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Union of India - Subsection Section 41(6) in The Merchant Shipping (Fire Appliances) Rules, 1969 (6)Means shall be provided which will prevent nozzles, from becoming clogged by impurities in the water or corrosion of piping, nozzles, valves and pump.
