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Himachal Pradesh High Court

Parshotam Lal vs . Hrtc & Ors. on 21 February, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

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Parshotam Lal vs. HRTC & Ors.

CWP No.771/2022

A 21.2.2022 Present: Mr. Panku Chaudhary, Advocate vice Mr. Varun Chandel, Advocate, for the petitioner.

Mr. Ajeet Singh Saklani, Advocate, for the respondents.

CWP No.771/2022 & CMP No.1452/2022 Leaving all questions of law open, issue notice. Mr. Ajeet Singh Saklani, Advocate, appears and waives service of notice on behalf of the respondents. Reply be filed within four weeks.

List on 4th April, 2022.

( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 21st February, 2022 (CS) ::: Downloaded on - 21/02/2022 20:12:26 :::CIS