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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(5) in Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980

(5)Any meeting may, with the consent of the majority of the directors present, be adjourned from time to time to a date and hour specified to conclude an unfinished business.