Himachal Pradesh High Court
Worker'S Union Of Krfm vs . Regional Provident Fund on 22 August, 2022
Bench: Sabina, Sushil Kukreja
Worker's Union of KRFM vs. Regional Provident Fund Commissioner and another .
CWP No.5336 of 2022 22.08.2022 Present: Mr. Ishan Sharma, Advocate, for the petitioner.
Mr. Navlesh Verma, Advocate, for the respondents.
At the request of learned counsel for the petitioner, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 22/08/2022 20:06:28 :::CIS