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Himachal Pradesh High Court

Worker'S Union Of Krfm vs . Regional Provident Fund on 22 August, 2022

Bench: Sabina, Sushil Kukreja

Worker's Union of KRFM vs. Regional Provident Fund Commissioner and another .

CWP No.5336 of 2022 22.08.2022 Present: Mr. Ishan Sharma, Advocate, for the petitioner.

Mr. Navlesh Verma, Advocate, for the respondents.

At the request of learned counsel for the petitioner, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 22/08/2022 20:06:28 :::CIS