Section 25(1) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998
(1)The membership of the shop council shall be five percent of the total workmen employed in the concerned shop or twelve, whichever is less. The membership of the factory council and enterprise council shall be ten percent of the total workmen employed in the factory or the establishment, as the case may be, or twenty whichever is less.Explanation. - For the purpose of this sub-section where calculation by percentage does not result in even number, the membership of such council shall be determined at the immediate next even number.
