Chattisgarh High Court
Nand Kishor Sahu And Ors vs Election Commission Of India And Ors. 23 ... on 11 July, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 1738 of 2013
1. Nand Kishor Sahu And Ors. S/o Late Shri Chhannu Lal Sahu Aged About 39
Years R/o Madiya Para Mowa, P.S. Mowa, Raipur C.G., Chhattisgarh
2. Dev Kumar Sahu S/o Late Sh. Ram Bagas Sahu Aged About 42 Years R/o
Madiya Para Opposite Mowa Thana, P.S. Mowa, Raipur C.G., District :
Raipur, Chhattisgarh
3. Om Prakash Sahu S/o Sh. Sant Ram Sahu Aged About 30 Years R/o
Pragati Nagar Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
4. Dev Charan Sahu S/o Sh. Som Nath Sahu Aged About 41 Years R/o Madiya
Para Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
5. Deepak S/o Sh. Lakshman Sahu Aged About 21 Years R/o Madiya Para
Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
6. Balram Yadav S/o Sh. Khorbahra Yadav Aged About 26 Years R/o Sundari
Para Near Aanchal Std Mowa, P.S. Mowa, Raipur C.G., District : Raipur,
Chhattisgarh
7. Dilip Sahu S/o Sh. Ramji Sahu Aged About 34 Years R/o Madiya Para
Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
8. Grijesh Sahu S/o Sh. Ramji Sahu Aged About 26 Years R/o Madiya Para
Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
9. Parmeshwar Sahu S/o Late Sh. Ram Lal Sahu Aged About 30 Years R/o
Madiya Para Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
10. Ram Pyare Sahu S/o Sh. Suka Ram Sahu Aged About 59 Years R/o Madiya
Para Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
11. Dilip Sahu S/o Sh. Yuvraj Sahu Aged About 28 Years R/o Madiya Para
Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
12. Laxmi Narayan Sahu S/o Sh. Som Nath Sahu Aged About 41 Years R/o
Madiya Para Mowa, P.S. Mowa, Raipur C.G., District : Raipur, Chhattisgarh
---- Petitioners
Versus
1. Election Commission Of India And Ors. Through The Chief Election
Commissioner, Nirvachan Sadan, Ashoka Raod, New Delhi 110001
2. Chief Electoral Officer/Commissioner State Election Commission Of C.G.,
Shastri Chowk, Old Mantralaya Premises, Raipur C.G., District : Raipur,
Chhattisgarh
3. Electoral Registration Officer, Raipur Shastri Chowk, Old Mantralaya
Premises, Raipur C.G., District : Raipur, Chhattisgarh
4. District Electoral Officer Of Raipur Shastri Chowk, Old Mantralaya Premises,
Raipur C.G., District : Raipur, Chhattisgarh ---- Respondents
For Petitioners : Mr. R. K. Gupta, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 11/07/18
1. Mr. R.K. Gupta submits that in view of the subsequent event, no cause of action survives in this matter.
2. Accordingly, the writ petition is dismissed.
SD/-
(Sanjay K. Agrawal) Judge Priyanka