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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(xviii) in Sri Balaji University, Pune Act, 2019

(xviii)to set-up colleges, institutions and off-campus centers, only within the State, as per the instructions issued by the State Government, Central Government and the University Grants Commission, from time to time ;