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State of Chattisgarh - Section

Section 1 in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012

1. Short title and commencement.

(1)These rules may be called "the Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2012".
(2)These rules shall come into force from the date of their publication in the Official Gazette.