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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4)(b) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(b)appointment to the post for which no Service Rules exists, if the post are within the purview of the Government, recruitment in consultation with them;