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State of Rajasthan - Section

Section 36 in The Rajasthan Police Service Rules, 1954

36. Confirmation.

- A probationer shall be confirmed in his appointment at the end of his period of probation if-
(a)he has passed the prescribed departmental examination if any, completely.
(b)he has passed a departmental test of proficiency in Hindi:
Provided that the probationers who have already passed Matriculation, Intermediate or B.A. Examination with Hindi, as one of the subjects, and also those who have passed M.A. Examination in Hindi, shall be exempted, from appearing in proficiency test in Hindi, by the Principal, Officers Training School, Joipur, and
(c)Government are satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.