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Union of India - Section

Section 36 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

36. Nature of Examination.

- The candidates shall have the option of selecting one of the following two systems of examination namely :-
(i)Viva Voce examination in Engineering Knowledge for motor or steam or combined steam and motor;
Or
(ii)one written paper of three hours duration in General Engineering Science.