Section 33(2)(q) in The Drugs And Cosmetics Act, 1940

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Union of India - Subsection

Section 33(2)(q) in The Drugs And Cosmetics Act, 1940

(q)provide for the exemption, conditionally or otherwise, from all or any of the provisions of this Chapter or the rules made thereunder, of any specified drug or class of drugs or cosmetic or class of cosmetics; and

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Union of India - Subsection

Section 33(2)(q) in The Drugs And Cosmetics Act, 1940