Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 26 in Kerala University Act, 1969 26. Boards of Studies. (1)There shall be a Board of Studies attached to each department of study in the University.(2)The constitution and powers of the Boards of Studies shall be prescribed by the Statutes.
