Himachal Pradesh High Court
Taaz Mohammad vs . Ncb on 1 June, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Cr.MP(M) No. 1140 of 2023 01.06.2023 Present: Mr. Harsh, Advocate, for the petitioner.
Mr. Ashwani Pathak, Sr. Advocate, with Mr. Dev Raj, Advocate, for the respondent/ NCB.
Mr. Ashwani Pathak, learned Senior Advocate, representing respondent/NCB has sought further time to place on record the status report.
At his request, list on 15.06.2023.
( Satyen Vaidya ) Judge 1st June, 2023 (sushma) ::: Downloaded on - 01/06/2023 20:36:44 :::CIS