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State of Uttar Pradesh - Section

Section 46 in The U.P. Regulation of Cold Storages Act, 1976

46. Repeal and Savings.

(1)The Uttar Pradesh Regulation of Cold Storages Ordinance, 1976 (U.P. Ordinance 7 of 1976), is hereby repealed.
(2)Notwithstanding such repeal or the repeal of the Uttar Pradesh Regulation of Cold Storages Ordinance, 1975 by the Ordinance mentioned in sub-section (1) anything done or any action taken under the said ordinances shall be deemed to have been done or taken under the corresponding provisions of this Act as if this Act were in force at all material times.