Calcutta High Court (Appellete Side)
Mr. Jaidev Agarwalla & Ors vs The State Of West Bengal & Ors on 10 November, 2016
Author: Samapti Chatterjee
Bench: Samapti Chatterjee
1 28 10.11.2016
W.P. 9050(W) of 2004 SB Ct. No. 5 Mr. Jaidev Agarwalla & Ors.
Vs. The State of West Bengal & Ors.
Mr. A. Pain .... For the petitioners Mr. A. K. Sur ..... For the WBFC On the joint prayer by the learned advocates for the parties, let the matter appear on the Combined Monthly List of December 2016.
(Samapti Chatterjee, J.)