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State of Jharkhand - Section

Section 929 in Bihar Education Code, 1961

929. Submission of indents.

- Indents for all standard educational forms required for the ensuing calendar year must be forwarded to the Deputy Superintendent of Government Printing at Gaya, on the prescribed dates [vide Appendix II (A) of the "Rules for the supply and custody of printed forms"] by officers empowered to indent. An explanation should invariably be given for any delay in submitting indents. Indents shall be prepared in duplicate, one copy being retained in indenting office and the other being submitted to the Deputy Superintendent for compliance.(G. O. no, 1341-F., dated the 28th January, 1915.)