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[Cites 0, Cited by 0] [Section 14(24)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(24)(ii) in Central Civil Services (Classification, Control & Appeal) Rules, 1965

(ii)The inquiring authority, where it is not itself the disciplinary authority, shall forward to the disciplinary authority the records of inquiry which shall include :-