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State of West Bengal - Section

Section 86A in The Calcutta Improvement Act, 1911

86A. [ Power to State Government to issue directions] [Section 86A inserted by W. B. Act 42 of 1983.]. - The State Government may, for the efficient administration of this Act or for such other reasons as it thinks fit, issue, from time to time, directions, not inconsistent with the provisions of this Act, to the Board and the Board shall carry out such directions.