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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1)(a) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(a)be provided with capital by the State Government on such terms and conditions as the Government may specify, or by any person or association of persons interested in or dealing with the development and welfare of women and children on such terms and conditions as may be mutually agreed upon between the Corporation and such person or association of persons;