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[Cites 0, Cited by 0] [Section 125(4)] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(4)(d) in The West Bengal Panchayat Act, 1973

(d)exercise such other powers, perform such other functions and discharge such other duties, as the Panchayat Samiti may, by general or special resolution, direct or as the State Government may, by rules made in this behalf, prescribe.]