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State of Manipur - Section

Section 95 in The Manipur Panchayati Raj Act, 1994

95. Preparation of development plans.

(1)Every Gram Panchayat shall prepare every year a development plan and submit it to the Zilla Parishad before such date and in such form as may be prescribed.
(2)Every Zilla Parishad shall prepare every year a development plan of the District after including the development plans of the Gram Panchayat and submit it to the District Planning Committee constituted under section 96 of this Act.