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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(1)(b) in The Bombay Labour Welfare Board (Reconstitution) Order, 1959.

(b)"Act" means the Bombay Labour Welfare Fund Act, 1953 (Bombay Act 40 of 1953);