Rajasthan High Court - Jaipur
Manoharlal vs Smt.Kajodi Devi And Ors on 27 August, 2009
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
ORDER
IN
S.B. Civil Writ Petition No.1656/2007
{Manoharlal Vs. Smt. Kajodi Devi and Others}
Date of Order ::: 27.08.2009
Present
Hon'ble Mr. Justice Narendra Kumar Jain
Shri Atish Jain, Advocate, for
Shri Anoop Dhand, Counsel for petitioner
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By the Court:-
Learned counsel for petitioner submits that this writ petition has become infructuous and the same may be dismissed as such. The writ petition is accordingly dismissed as having become infructuous. (Narendra Kumar Jain) J.
//Jaiman//