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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(2) in Arunachal Pradesh Goods Tax Act, 2005

(2)The Government may, if he deems it necessary, reduce the rates of tax as prescribed in subsection (1), by a notification to that effect in the Official Gazette.