Supreme Court - Daily Orders
Pr Commissioner Of Income Tax 16 vs Fardeen Khan on 9 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.19 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21412/2019
(Arising out of impugned final judgment and order dated 25-07-2018
in ITA No. 162/2016 passed by the High Court Of Judicature At
Bombay)
PR COMMISSIONER OF INCOME TAX 16 Petitioner(s)
VERSUS
FARDEEN KHAN Respondent(s)
(IA No.113040/2019-CONDONATION OF DELAY IN FILING and IA
No.113044/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.113043/2019-CONDONATION OF DELAY IN REFILING )
Date : 09-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Sanjay Jain, ASG
Ms. Seema Bengani, Adv.
Mr. Anirudh Bakru, Adv.
Mr. Anas Zaidi, Adv.
Mrs. Anil Katiyar, AOR
Mr. Yuvraj Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The SLP is dismissed on the ground of delay.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.08.10 12:34:08 IST Reason: