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[Cites 0, Cited by 43] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6) in The Prevention of Corruption Act, 1988

(6)A special Judge, while trying an offence punishable under this Act, shall exercise all the powers and functions exercisable by a District Judge under the Criminal Law Amendment Ordinance, 1944 (Ordinance 38 of 1944).