Rajasthan High Court - Jodhpur
Prakash @ Matka vs State Of Rajasthan on 1 February, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Criminal Appeal No. 12/2022
Prakash @ Matka
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Vikram Singh through VC
For Respondent(s) : Mr. R.R.Chhaparwal, P.P.
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 01/02/2022 Admit. Issue notice.
Send for the record.
(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J 22-RP/-
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