Supreme Court - Daily Orders
Sebi Through Its Chairman vs Roofit Industries Ltd Etc Etc on 30 March, 2016
Bench: Jagdish Singh Khehar, Shiva Kirti Singh
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS. 1676-1691 OF 2016
IN
CIVIL APPEAL NOS. 1364-1365 OF 2005
WITH
CIVIL APPEAL NOS. 1366-1367 OF 2005
CIVIL APPEAL NOS. 1368-1369 OF 2005
CIVIL APPEAL NOS. 1370-1371 OF 2005
CIVIL APPEAL NOS. 1372-1373 OF 2005
CIVIL APPEAL NOS. 1374-1375 OF 2005
CIVIL APPEAL NOS. 1376-1377 OF 2005
CIVIL APPEAL NOS. 1378-1379 OF 2005
SEBI through its Chairman … Petitioner
versus
Rootfit Industries Ltd. etc. etc. … Respondent
O R D E R
Counsel for the review petitioner has filed a letter dated 15.3.2016 seeking withdrawal of the instant review petitions.
In view of the above, the review petitions are dismissed as withdrawn.
.………………..……………….…....…J. (Jagdish Singh Khehar) ………………...…………………….…J. (Shiva Kirti Singh) New Delhi;
March 30, 2016.
Signature Not Verified Digitally signed by PARVEEN KUMAR Date: 2016.03.30 16:57:19 IST Reason: CHAMBER MATTER SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1676-1691/2016 In C.A. No. 1364-1365/2005, C.A. No. 1366-1367/2005, C.A. No. 1368-1369/2005, C.A. No. 1370-1371/2005, C.A. No. 1372-1373/2005, C.A. No. 1374-1375/2005, C.A. No. 1376-1377/2005 AND C.A. No. 1378-1379/2005 SEBI THROUGH ITS CHAIRMAN Petitioner(s) VERSUS ROOFIT INDUSTRIES LTD ETC ETC Respondent(s) (with appln(s) for c/delay in filing review petitions) Date : 30/03/2016 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE SHIVA KIRTI SINGH By Circulation UPON perusing papers the Court made the following O R D E R Counsel for the review petitioner has filed a letter dated 15.3.2016 seeking withdrawal of the instant review petitions.
In view of the above, the review petitions are dismissed as withdrawn.
(Renuka Sadana) (Parveen Kumar) Court Master AR-cum-PS
[signed order is placed on the file]