Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Madhya Pradesh - Subsection Section 30(1) in The M.P. Bhoj (Open) University Adhiniyam, 1991 (1)The annual accounts of the University shall be prepared under the directions of the Board of Management and shall be audited by the Examiner of Local Fund Accounts of the State.
