Section 37(1)(a) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1)(a) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(a)where the offence consists of the failure to pay or the evasion of any tax or other amount recoverable under this Act in addition to the tax or amount so recoverable, ten thousand rupees or double the amount of the tax or amount recoverable, whichever is greater, and

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State of Rajasthan - Subsection

Section 37(1)(a) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999