Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(k) in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

(k)"Experience" wherever prescribed in these rules for the purpose of weightage means the experience gained in any Madarsa registered by the Madarsa Board or in the Madarsa Board;