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State of Bihar - Section

Section 15A in Bihar School Examination Board Act, 1952

15A. Senior Secondary School Examination.

- The Board shall conduct an examination to be called the Senior Secondary School Examination at which all such candidates who may have completed the prescribed courses of studies in senior secondary schools affiliated with the Board shall be allowed to appear.Provided that the courses of studies shall be in accordance with such regulation or instructions as may, from time to time, be prescribed by the Board.