Gujarat High Court
Jamnagar Municipal Corporation vs Bhupat Rana Kabira on 9 January, 2019
Author: C.L. Soni
Bench: C.L. Soni
C/SCA/129/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 129 of 2019
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JAMNAGAR MUNICIPAL CORPORATION
Versus
BHUPAT RANA KABIRA
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Appearance:
MR HS MUNSHAW(495) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE C.L. SONI
Date : 09/01/2019
ORAL ORDER
Notice returnable on 22.01.2019. Direct service is permitted.
(C.L. SONI, J) Manshi Page 1 of 1