Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Rajasthan - Subsection Section 31(2) in The Rajasthan Subordinate Accounts Service Rules, 1963 (2)that if two, or more persons are appointed to the Service in the same year, a person appointed by promotion, shall be senior to a person appointed by direct recruitment;
