Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Gujarat - Subsection Section 13(1) in The Gujarat Tax on Entry of Specified Goods Into Local Areas Act, 2001 (1)An appeal from every original order under this Act or the rules made thereunder shall lie to the Appellate Authority appointed under section 6.
