Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(b) in The Rajasthan State Commission for Minorities Act, 2001 (b)monitor the working of the safeguards provided for minorities in the Constitution and in laws enacted by the Parliament and the State Legislature:
