Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in Bihar Excise Act, 1915 11. Power to prohibit, import, export or transport. - The State Government may by notification-(a)prohibit the import or export of any intoxicant into or from the State or any part thereof, or(b)prohibit, the transport of any intoxicant.
