Rajasthan High Court - Jaipur
Jumma Khan vs U O I And Ors on 1 November, 2010
Author: Mn Bhandari
Bench: Mn Bhandari
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN JAIPUR BENCH, JAIPUR ORDER SB Civil Writ Petition No. 12653/2010 Jumma Khan vs Union of India & ors 1.11.2010 HON'BLE MR. JUSTICE MN BHANDARI Mr DP Pujari - for the petitioner BY THE COURT:
Learned counsel for the petitioner wants to withdraw this writ petition with liberty to file a representation to the respondents. In the light of aforesaid, this writ petition is disposed of with liberty sought for. (MN BHANDARI), J.
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