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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(c) in The Nathdwara Temple Rules, 1973

(c)if the journey is undertaken by road, either in his personal car or a hired vehicle, an allowance at the rate of [31] [Substituted by Notification. No. F. 3(d) (53) Revenue /I/63, dated 18-1112-1976; Rajasthan Gazette Part IV-C (I), dated 13-1-1977, P. 627. [13-1-1977].] paise per kilometre of the road journey.