Madhya Pradesh High Court
Chetan Singh vs The State Of Madhya Pradesh on 24 July, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-34143-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 34143 of 2024 (CHETAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 24-07-2025 Shri Narayan Tiwari - Advocate for the petitioner appeared through V.C. Shri Sudeep Bhargava -Dy.AG for the State.
Learned counsel for the petitioner prays for and is granted four weeks' time to file rejoinder.
Additional return, if any, be filed in another four weeks and after completion of pleading, then only, list this petition.
(VIVEK RUSIA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
amol
Signature Not Verified
Signed by: AMOL
NIVRUTTIRAO MAHANAG
Signing time: 24-07-2025
18:22:39