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[Cites 0, Cited by 1] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(2) in Hyderabad City Police Act, 1348 F

(2)Employees of Police to have general permission to enter such places. - The Police shall have power to enter every such public place of amusement, meeting, or assembly without obstruction for the purpose of giving effect to or carrying out the provisions of sub-section (1) of this section and every direction given thereunder.